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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Maharashtra - Subsection

Section 34(5) in The Maharashtra District Planning Committee (Election) Rules, 1999

(5)Every ballot box used at a polling station shall bear labels both inside and outside marked with,-
(a)the serial number, if any, and the name of the constituency;
(b)the serial number and name of the polling station;
(c)the serial number of the ballot box (to be filled in at the end of the poll on the label outside the ballot box only); and
(d)the date of poll.