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[Cites 0, Cited by 0] [Section 3(13)] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(13)(iii) in The Rajasthan Veterinary Council Rules, 1988

(iii)The said list shall be published in the Official Gazette of Rajasthan and be given wide publicity in such manner as the Returning Officer may deem fit.