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[Cites 0, Cited by 0] [Section 29(4)] [Section 29] [Entire Act]

State of Andhra Pradesh - Subsection

Section 29(4)(a) in Andhra Pradesh Electricity Reform Act, 1998

(a)serve on the licensee to whom the proposed final order relates such notice as appears to the Commission requisite of its proposal to modify the proposed final order, together with details of such modifications;