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[Cites 0, Cited by 0] [Section 130] [Entire Act]

State of West Bengal - Subsection

Section 130(2) in West Bengal Co-operative Societies Rules, 2011

(2)The member intending to prefer such appeal shall within fifteen days from date of receipt of the communication of the decision of the Board express his intension in writing to the Board to prefer an appeal, and the Board shall within forty-five days of receipt of such intimation arrange to hold a meeting of the general body.