Patna High Court - Orders
Noorus Sabah vs The State Of Bihar And Ors on 22 January, 2019
Author: Mohit Kumar Shah
Bench: Mohit Kumar Shah
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.24355 of 2018
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Noorus Sabah
... ... Petitioner/s
Versus
The State Of Bihar and Ors
... ... Respondent/s
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Appearance :
For the Petitioner/s : Mr.Sanjeev Kumar Singh
For the Respondent/s : Mr.Jitendra Kr. Roy 1- Sc13
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CORAM: HONOURABLE MR. JUSTICE MOHIT KUMAR SHAH
ORAL ORDER
2 22-01-2019The respondents are directed to file counter affidavit within a period of four weeks from today. Rejoinder, if any, may be filed within two weeks thereafter.
List this case after six weeks under the heading "For Admission".
(Mohit Kumar Shah, J) rinkee/-
U