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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Bihar - Subsection

Section 9(f) in The Bihar Electricity Supply Undertakings (Acquisition) Act, 1979

(f)the amount of all loans due from licensee to any financial institutions, constituted by or under the authority of the State Government and arrears of interest, if any, thereon ;