Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 242(3)] [Section 242] [Entire Act]

Union of India - Subsection

Section 242(3)(a) in The Navy (Pay And Allowances) Regulations, 1966

(a)the advance outstanding should not exceed the cost of the new vehicle;