Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Jharkhand - Subsection Section 6(f) in Jharkhand Industrial Area Development Authority Regulations, 2016 (f)The Chief Executive Officer shall complete land allotment process within 75 days from the date of publication of notification of vacant plot.
