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[Cites 0, Cited by 0] [Section 30(1)] [Section 30] [Entire Act]

State of Kerala - Subsection

Section 30(1)(b) in Kerala University Act, 1974

(b)to make suggestions to the syndicate and Academic Council in respect of all rules relating to discipline or welfare of the students, sports, working of literary and other societies, management of hostels, student homes and non-resident student centres, extension work, social work, students' health, National Service Scheme and National Cadet Corps and such other matters as may be specified in the Statutes;