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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(5) in The Rajasthan Weights and Measures (Enforcement) Rules, 1959

(5)Subject to any rules that may be made under the Standards of Weights and Measures Act, 1956, the limits of error which may be tolerated in the working standards on verification or re-verification after adjustment shall be as specified in Schedule II.