Madhya Pradesh High Court
Rupalee vs Health And Family Welfare Department on 27 June, 2022
Author: Subodh Abhyankar
Bench: Subodh Abhyankar
1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE WP No. 22615 of 2018 (RUPALEE AND OTHERS Vs HEALTH AND FAMILY WELFARE DEPARTMENT AND OTHERS) Dated : 27-06-2022 Parties through their counsel.
As prayed by Ms. S.S. Khan, list the matter in the next week.
(SUBODH ABHYANKAR) JUDGE Pankaj Signature Not Verified SAN Digitally signed by PANKAJ PANDEY Date: 2022.06.28 10:49:38 IST