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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(q) in U.P. Self-Financed Independent Schools (Fee Regulation) Act, 2018

(q)"Parent-Teachers Association" means Parent-Teachers Association framed under Parent-Teachers Association Regulations. 1986 for the schools recognised by Board of Secondary Education, Uttar Pradesh and for the other boards Parent-Teachers Association as constituted by the school with parent and teachers of the school;