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[Cites 0, Cited by 0] [Section 74] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 74(1) in Securities and Exchange Board of India (Listing Obligations and Disclosure Requirements) Regulations, 2015

(1)If the listed entity's equity shares or other securities representing equity shares are also listed on the stock exchange(s) in countries other than its home country, it shall ensure that IDR Holders are treated in a manner equitable with security holders in home country.