Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25] [Entire Act] State of Kerala - Subsection Section 25(xxviii) in Kannur University Act, 1996 (xxviii)to regulate, with the previous concurrence of the Government, the emoluments and prescribe the duties and conditions of service of the teachers and non-teaching staff of private colleges;
