Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 21 in The M.P. Denatured Spirituous Preparation Rules, 1969 21. The licensee is bound by the Denatured Spirit Rules and General Licence Conditions Nos. I, III, VI, VII, XII, XVI, XVIII, XIX, XXI, XXII XXIII and XXV.
