Bombay High Court
Official Liquidator Of Abg Cements ... vs Beumer Technology India Pvt Ltd on 20 July, 2022
Author: N. J. Jamadar
Bench: N. J. Jamadar
9-OLR87-22.DOC
Santosh
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
OFFICIAL LIQUIDATOR REPORT NO. 87 OF 2021
IN
COMPANY PETITION NO. 863 OF 2015
In the matter of Companies Act, 1956
And
In the matter of Vadraj Cement Limited (In Liquidation) formerly
SANTOSH
known as ABG Cements Limited
SUBHASH
KULKARNI
Beumer Technology India Pvt. Ltd. ...Petitioner
Digitally signed by
SANTOSH
SUBHASH
KULKARNI
Date: 2022.07.21
11:31:40 +0530 Mr. J. P. Sen, Senior Advocate, with Mr. Shanay Shah, i/b
Shailendra Singh, for the Official Liquidtor.
Mr. Anant Shinde, for the Workers.
Mr. Sandesh Patil, a/w Ms. Divya Pawar/Patil, Chintan Shah,
for Respondent no.2/ED.
CORAM: N. J. JAMADAR, J.
DATED : 20th JULY, 2022
PC:-
1. Heard the learned Senior Counsel for the Official
Liquidator.
2. Issue notice to the District Collector, Kutch, District Collector, Surat and Additional Chief Secretary, Industries and Mines Department, Gandhi Nagar, Gujrat, returnable on 17th August, 2022.
3. In addition to notice through Court, the Official Liquidator is at liberty to serve the above authorities by private service and file affidavit of service.
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9-OLR87-22.DOC
4. In the meanwhile, the statement made on behalf of respondent no.2 as recorded in the order dated 19 th January, 2022, shall continue to operate till further order.
5. List on 17th August, 2022.
[N. J. JAMADAR, J.] 2/2