Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] Bombay Presidency - Subsection Section 15(i) in The Bombay Highways Rules, 1958 (i)publish a notification in the Official Gazette, and also in at least one newspaper circulating in the locality, giving particulars of the restrictions imposed,
