Delhi High Court - Orders
Chintels India Pvt Ltd vs Bhayana Builders Pvt Ltd on 22 November, 2024
Author: Rekha Palli
Bench: Rekha Palli
$~32
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO(OS) (COMM) 272/2024 and CM APPL. 68381/2024, CM
APPL. 68382/2024
CHINTELS INDIA PVT LTD .....Appellant
Through: None.
versus
BHAYANA BUILDERS PVT LTD .....Respondent
Through:
CORAM:
HON'BLE MS. JUSTICE REKHA PALLI
HON'BLE MR. JUSTICE SAURABH BANERJEE
ORDER
% 22.11.2024 CM APPL. 68384/2024 (Exemption)
1. Exemption allowed, subject to all just exceptions.
2. The application stands disposed of. CM APPL. 68383/2024 (for lengthy list of dates)
3. This is an application filed by the appellant seeking permission to file lengthy list of dates.
4. The application is, for the reasons stated therein, allowed. Consequently, the lengthy list of dates filed with the application is taken on record.
5. The application stands disposed of. FAO(OS) (COMM) 272/2024
6. None appears for the appellant despite passover.
7. In the interest of justice, adverse orders are deferred.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 28/11/2024 at 21:34:59
8. List on 09.12.2024.
REKHA PALLI, J SAURABH BANERJEE, J NOVEMBER 22, 2024/uk This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 28/11/2024 at 21:34:59