Section 100(2)(d) in The Rajasthan Sales Tax Act, 1994

[Cites 0, Cited by 0] [Section 100(2)] [Section 100] [Entire Act]

State of Rajasthan - Subsection

Section 100(2)(d) in The Rajasthan Sales Tax Act, 1994

(d)affect any penalty, forfeiture or punishment incurred or inflicted in respect of any offence or violation committed under the provisions of the Old Sales Tax Act; or

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State of Rajasthan - Subsection

Section 100(2)(d) in The Rajasthan Sales Tax Act, 1994