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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Rajasthan - Subsection

Section 1(3) in The Rajasthan Civil Services (Joining Time) Rules, 1981

(3)These rules shall apply to all Government servants appointed to civil services and posts under the State Government, but shall not apply to :-
(i)work-charged employees,
(ii)Government servants paid out of contingencies,
(iii)Government servants engaged on contract and those who are not in whole time employment of Government.