Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 358] [Entire Act] State of Rajasthan - Subsection Section 358(b) in Rajasthan Land Revenue (Land Records) Rules, 1957 (b)Rules for the preparation of the Siyaha are given in paragraphs 109 to 115 and for its test by the Inspector in paragraph 195.
