Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act] State of Goa - Subsection Section 4(2)(i) in The Goa Sewerage System and Sanitation Services Management Rules, 2010 (i)Consumers having treated piped water supply connection for commercial use lawfully obtained from water supply systems controlled by PWD; and