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Delhi High Court - Orders

Ashish Bhalla vs State & Anr on 24 May, 2023

Author: Jasmeet Singh

Bench: Jasmeet Singh

                                    $~60
                                    *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +    CRL.M.C. 298/2023
                                         ASHISH BHALLA                                 ..... Petitioner
                                                         Through: Mr. Shaunak Kashyap, Ms. Nishtha
                                                         Gupta, Mr. K Agarwal, Advs.
                                                         Mr. Indresh Upadhyay, Mr. Brijesh Upadhyay,
                                                         Advs.
                                                         versus
                                         STATE & ANR.                                  ..... Respondent
                                                                                      Through: Mr. Utkarsh, APP
                                                                                      Insp. Sandeep Maan, PS EOW
                                                CORAM:
                                                HON'BLE MR. JUSTICE JASMEET SINGH
                                                         ORDER

% 24.05.2023 CRL.M.A. 14322/2023-DIR.

This is an application seeking placing of order dated 26.08.2022 bearing Sr. No.9833 / Accounts / UPRERA / 2022-23 passed by UPRERA Authority.

Issue notice. Mr. Kashyap, learned counsel accepts notice on behalf of the petitioner. Mr. Utkarsh, learned APP accepts notice for the respondent State.

Let the non-applicants file replies within a period of 2 weeks from today.

List on 26.07.2023, the date already fixed.

JASMEET SINGH, J MAY 24, 2023 / (MS) Click here to check corrigendum, if any This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/09/2023 at 03:31:04