Delhi High Court - Orders
Ashish Bhalla vs State & Anr on 24 May, 2023
Author: Jasmeet Singh
Bench: Jasmeet Singh
$~60
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.M.C. 298/2023
ASHISH BHALLA ..... Petitioner
Through: Mr. Shaunak Kashyap, Ms. Nishtha
Gupta, Mr. K Agarwal, Advs.
Mr. Indresh Upadhyay, Mr. Brijesh Upadhyay,
Advs.
versus
STATE & ANR. ..... Respondent
Through: Mr. Utkarsh, APP
Insp. Sandeep Maan, PS EOW
CORAM:
HON'BLE MR. JUSTICE JASMEET SINGH
ORDER
% 24.05.2023 CRL.M.A. 14322/2023-DIR.
This is an application seeking placing of order dated 26.08.2022 bearing Sr. No.9833 / Accounts / UPRERA / 2022-23 passed by UPRERA Authority.
Issue notice. Mr. Kashyap, learned counsel accepts notice on behalf of the petitioner. Mr. Utkarsh, learned APP accepts notice for the respondent State.
Let the non-applicants file replies within a period of 2 weeks from today.
List on 26.07.2023, the date already fixed.
JASMEET SINGH, J MAY 24, 2023 / (MS) Click here to check corrigendum, if any This is a digitally signed order.
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