Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 347] [Section 3] [Entire Act] Union of India - Subsection Section 3(a) in The Central Sales Tax Act, 1956 (a)occasions the movement of goods from one State to another; or
