Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Haryana - Subsection Section 14(ii) in Haryana Pond and Waste Water Management Authority Act, 2018 (ii)dump debris, municipal or industrial waste, mud or earth soil into and around pond, green belt or catchment areas;
