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[Cites 0, Cited by 0] [Section 27P(1)] [Section 27P] [Entire Act]

Union of India - Subsection

Section 27P(1)(b) in Conduct of Elections Rules, 1961

(b)if it is an intimation received after the said last date, ensure that a postal ballot paper is issued to such classified service voter for the election then in progress, in accordance with the provisions contained in Part III of these rules.