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[Cites 0, Cited by 0] [Section 98(2)] [Section 98] [Entire Act]

State of Rajasthan - Subsection

Section 98(2)(a) in The Jaipur Development Authority Act, 1982

(a)all assets, properties, funds and dues which are vested in, or realisable by the Authority shall vest in, or be realisable by the State Government;