Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 94(1)] [Section 94] [Entire Act] State of Assam - Subsection Section 94(1)(b) in The Assam Co-operative Societies Rules, 1953 (b)full details of the property to be attached, its estimated value and the claim of the society.