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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Haryana - Subsection

Section 8(1)(f) in The Haryana Relief of Agricultural Indebtedness Act, 1989

(f)a statement whether he has previously filed an application in respect of the same debt before the Board, and if so, with what result.