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[Cites 0, Cited by 0] [Section 784] [Entire Act]

State of Punjab - Subsection

Section 784(4) in Punjab Jail Manual, 1996

(4)On the arrival of the prisoner at the scaffold where the Superintendent, Magistrate and Medical Officer have already taken their places, the Superintendent shall inform the Magistrate that he has identified the prisoner and read the warrant over to him in vernacular. The prisoner shall then be made over to the executioner.