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Rajasthan High Court - Jaipur

Rajkumar Bairwa S/O Ramswaroop Bairwa vs State Of Rajasthan on 14 December, 2022

Author: Sudesh Bansal

Bench: Sudesh Bansal

       HIGH COURT OF JUDICATURE FOR RAJASTHAN
                   BENCH AT JAIPUR
           S.B. Civil Writ Petition No. 13994/2022

Rajkumar Bairwa S/o Ramswaroop Bairwa
                                                                   ----Petitioner
                                    Versus
State Of Rajasthan
                                                                 ----Respondent

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133. S.B. Civil Writ Petition No. 17635/2022 For Petitioner(s) : Mr. Vigyan Shah Dr. T N Sharma Mr. Raghu Nandan Sharma Mr. Ram Pratap Saini Mr. Aamir Khan Ms. Khushi Chirania for Mr. Ajat Shatru Meena (Downloaded on 18/12/2022 at 12:13:24 AM) (5 of 5) [CW-13994/2022] Mr. Sanjeev Kumar Mr. Sunil Kumar Saini Mr. Manish Parihar Mr. Pritam Singh For Respondent(s) : Mr. S Zakawat Ali, AGC Mr. Nalin G Narain, AGC Mr. Rupin Kal, GC Mr. Nikhil Saini Ms. Kinjal Sharma for Mr. Rajesh Maharishi, AAG Mr. Sandeep Taneja Mr. Sandeep Kumar Maheshwari HON'BLE MR. JUSTICE SUDESH BANSAL Order 14/12/2022 It has been stated that petitioners have participated in the process of recruitment on the post of Basic Computer Instructor and petitioners stand in merit, however, they have questioned answers of few questions in these writ petitions. It has been further stated that since respondents are going to complete the selection process, therefore, petitioners at least may be permitted to appear before respondents for document verification.

Learned counsel appearing on behalf of Rajasthan Staff Selection Board, has placed on record additional affidavit, giving explanation in respect of the answers of questions under challenge.

Matter requires consideration.

Let these writ petitions be listed on 31 st January, 2023, for final hearing at this stage.

In the meanwhile, petitioners are permitted to appear before the Rajasthan Staff Selection Board for their document verification and the same may be permitted by respondents.

(SUDESH BANSAL),J SACHIN/82-215 (Downloaded on 18/12/2022 at 12:13:24 AM) Powered by TCPDF (www.tcpdf.org)