Delhi High Court - Orders
Romi Garg vs Bdr Builders & Developers Pvt Ltd & Ors on 1 February, 2019
Author: V. Kameswar Rao
Bench: Chief Justice, V. Kameswar Rao
$~11
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO(OS) 116/2018 & CM APPL.28126/2018, 28128/2018
ROMI GARG ..... Appellant
Through: Mr. Anil Airi, Sr. Adv. with
Ms.Nandini Sahni, Ms. Sukanya Lal, Ms. Sadhna
Sharma & Mr. Ravi Chandna, Advs.
versus
BDR BUILDERS & DEVELOPERS PVT LTD & ORS
..... Respondents
Through: Mr. Sanjay Goswami, Adv. for R-1
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE V. KAMESWAR RAO
ORDER
% 01.02.2019 Heard learned counsel for the appellant in part. List on 21.02.2019 for further arguments.
CHIEF JUSTICE V. KAMESWAR RAO, J FEBRUARY 01, 2019/ns