Allahabad High Court
Dharam Raj And Others vs Iii A.D.J. Faizabad And Othrers on 10 May, 2010
Author: Naravan Shukla
Bench: Naravan Shukla
Court No. - 3 Case :- MISC. SINGLE No. - 5812 of 1984 Petitioner :- Dharam Raj And Others Respondent :- Iii A.D.J. Faizabad And Othrers Petitioner Counsel :- M.A. Siddiqui,M.U. Siddiqui Respondent Counsel :- C.S.C Hon'ble Shri Naravan Shukla.J.
List is being revised. Case is called out. None appears for the petitioner to press this writ petition. Accordingly it is dismissed for want of prosecution.
Order Date :- 10.5.2010 Amit