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Allahabad High Court

Dharam Raj And Others vs Iii A.D.J. Faizabad And Othrers on 10 May, 2010

Author: Naravan Shukla

Bench: Naravan Shukla

Court No. - 3

Case :- MISC. SINGLE No. - 5812 of 1984

Petitioner :- Dharam Raj And Others

Respondent :- Iii A.D.J. Faizabad And Othrers
Petitioner Counsel :- M.A. Siddiqui,M.U. Siddiqui
Respondent Counsel :- C.S.C

Hon'ble Shri Naravan Shukla.J.

List is being revised. Case is called out. None appears for the petitioner to press this writ petition. Accordingly it is dismissed for want of prosecution.

Order Date :- 10.5.2010 Amit