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[Cites 0, Cited by 0] [Section 238(1)] [Section 238] [Entire Act]

State of Uttar Pradesh - Subsection

Section 238(1)(h) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

(h)the grant of levy to servants of a Zila Panchayat, and the remuneration to be paid to the persons, if any, appointed to act for them whilst on leave;