Allahabad High Court
Ram Chandra Tiwari vs Dr. Ramesh Chandra, Chief Medical ... on 28 February, 2020
Author: Abdul Moin
Bench: Abdul Moin
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 22 Case :- CONTEMPT No. - 610 of 2020 Applicant :- Ram Chandra Tiwari Opposite Party :- Dr. Ramesh Chandra, Chief Medical Officer, Barabanki Counsel for Applicant :- Puttan Singh Hon'ble Abdul Moin,J.
Learned counsel for the applicant after arguing at some length submits that he does not want to press the instant contempt petition and prays that the contempt petition may be dismissed as not pressed with liberty to file a fresh.
Accordingly, the contempt petition is dismissed with the aforesaid liberty.
Order Date :- 28.2.2020 Pachhere/-