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Allahabad High Court

Ram Chandra Tiwari vs Dr. Ramesh Chandra, Chief Medical ... on 28 February, 2020

Author: Abdul Moin

Bench: Abdul Moin





HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 22
 

 
Case :- CONTEMPT No. - 610 of 2020
 

 
Applicant :- Ram Chandra Tiwari
 
Opposite Party :- Dr. Ramesh Chandra, Chief Medical Officer, Barabanki
 
Counsel for Applicant :- Puttan Singh
 

 
Hon'ble Abdul Moin,J.
 

Learned counsel for the applicant after arguing at some length submits that he does not want to press the instant contempt petition and prays that the contempt petition may be dismissed as not pressed with liberty to file a fresh.

Accordingly, the contempt petition is dismissed with the aforesaid liberty.

Order Date :- 28.2.2020 Pachhere/-