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Supreme Court - Daily Orders

The Jammu Kashmir Bank Ltd vs Commissioner Of Income Tax on 9 February, 2018

Bench: Arun Mishra, Amitava Roy

     ITEM NO.21                               COURT NO.10                SECTION XVI -A

                                  S U P R E M E C O U R T O F       I N D I A
                                          RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL)……………….Diary No(s).1111/2018

     (Arising out of impugned final judgment and order dated 15-09-2017
     in ITA Nos.7 & 8 of 2008 passed by the High Court Of J&K At Jammu)

     THE JAMMU                KASHMIR BANK LTD.                          Petitioner(s)

                                                     VERSUS

     COMMISSIONER OF INCOME TAX                                          Respondent(s)
     (With appln.(s) for c/delay in filing SLPs)

     Date : 09-02-2018 This petition was called on for hearing today.

     CORAM :
                            HON'BLE MR. JUSTICE ARUN MISHRA
                            HON'BLE MR. JUSTICE AMITAVA ROY


     For Petitioner(s)                Mr. G.M. Kawoosa,Adv.
                                      for Mr. Ashok Mathur, AOR

     For Respondent(s)


                             UPON hearing the counsel the Court made the following
                                                O R D E R

Delay condoned.

Issue notice.

Tag with SLP(C)No.2153/2018.

(Sarita Purohit) (Jagdish Chander) Court master Branch Officer Signature Not Verified Digitally signed by SARITA PUROHIT Date: 2018.02.10 12:40:35 IST Reason: