Supreme Court - Daily Orders
The Jammu Kashmir Bank Ltd vs Commissioner Of Income Tax on 9 February, 2018
Bench: Arun Mishra, Amitava Roy
ITEM NO.21 COURT NO.10 SECTION XVI -A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL)……………….Diary No(s).1111/2018
(Arising out of impugned final judgment and order dated 15-09-2017
in ITA Nos.7 & 8 of 2008 passed by the High Court Of J&K At Jammu)
THE JAMMU KASHMIR BANK LTD. Petitioner(s)
VERSUS
COMMISSIONER OF INCOME TAX Respondent(s)
(With appln.(s) for c/delay in filing SLPs)
Date : 09-02-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ARUN MISHRA
HON'BLE MR. JUSTICE AMITAVA ROY
For Petitioner(s) Mr. G.M. Kawoosa,Adv.
for Mr. Ashok Mathur, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
Tag with SLP(C)No.2153/2018.
(Sarita Purohit) (Jagdish Chander) Court master Branch Officer Signature Not Verified Digitally signed by SARITA PUROHIT Date: 2018.02.10 12:40:35 IST Reason: