Karnataka High Court
Padmanabhan Sai Krishna vs Union Of India on 13 June, 2014
Author: D.H.Waghela
Bench: D.H.Waghela
1
IN THE HIGH COURT OF KARNATAKA AT BANGALORE
DATED THIS THE 13TH DAY OF JUNE 2014
PRESENT
THE HON'BLE MR.D.H.WAGHELA, CHIEF JUSTICE
AND
THE HON'BLE MR.JUSTICE H.G.RAMESH
WRIT PETITION NO.20460/2014 (GM-RES-PIL)
BETWEEN
PADMANABHAN SAI KRISHNA
(AGE APPROX. 45 YEARS)
S/O K.V PADMANABHAN
R/AT C1678
SAHAKARA NAGAR
BANGALORE-560092
KARNATAKA, INDIA
... PETITIONER
(BY SRI PADMANABHAN SAI KRISHNA, PARTY-IN-PERSON)
AND
1.UNION OF INDIA
REP BY HONORABLE GOOLAM E.VAHANVATI
ATTORNEY GENERAL FOR INDIA
SUPREME COURT OF INDIA
10, MOTILAL NEHRU MARG
NEW DELHI-110011
15/16, "JOYEDEN"
MOREWEATHER ROAD
MUMBAI-400039
2.HONORABLE SHRI MANMOHAN SINGH
PRIME MINISTER OF INIDA
SOUTH BLOCK, RAISINA HILL
NEW DELHI
INDIA-110011
2
3.HONORABLE SHRIMATI SONIA GANDHI
CONGRESS PRESIDENT, 10 JANPATH,
NEW DELHI-110011, INDIA
4.HONORABLE UNION HOME MINISTER OF
INDIA, NORTH BLOCK
CENTRAL SECRETARIAT
NEW DELHI-110001
5.HONORABLE DEFENCE MINISTER OF INDIA
SOUTH BLOCK
NEW DELHI-110001
6.HONORABLE SHRI JASWANT SINGH
BJP CENTRAL OFFICE
11 ASHOKA ROAD
NEW DELHI-110001
7.HONORABLE LOK SABHA SPEAKER
17, PARLIAMENT HOUSE
NEW DELHI-110001
8.HONORABLE LAW MINISTER OF INDIA
MINISTRY OF LAW AND JUSTICE
4TH FLOOR, A-WING
SHASTRI BHAWAN
NEW DELHI-110001
9.HONORABLE SHRI DR. SUBRAMANIAN SWAMY
A-77, NIZAMUDDIN EAST
NEW DELHI-110013
10.HONORABLE LADY SHEREEN BAHN
CORPORATE OFFICE TV18 BROADCAST LIMITED
EXPRESS TRADE TOWER, PLOT NO.15/16
SECTOR 16A, FILM CITY
NOIDA-201301, INDIA
11.HONORABLE LADY MIMANSA MALIK
ZEENEWS.COM ESSEL STUDIO, FC-19
SECTOR 16-A, NOIDA-201301, INDIA
12.HONORABLE LADY MINI MENON
STREET ADDRESS 1181-82
3
SOLITARE CORPORATE PARK
GURU HARGOVINDJI MARG, CHAKALA
ANDHERI (EAST), MUMBAI, INDIA
POSTAL/ZIP CODE 400093
13.HONORABLE SHRIMATI JULIA ROBERTS
HIRSCH WALLERSTEIN HAYUM MATLOF
AND FISHMAN LLP
10100 SANTA MONICA BLVD.
SUITE 1700, LOS ANGELES
CA 90067, USA
14.HONORABLE SHRIMATI PENELOP CRUZ
UNTITLED ENTERTAINMENT
350 BEVERLY DR, SUITE 200
BEVERLY HILLS, CA 90212, USA
15.HONORABLE SHRIMATI MARGARET
MARY EMILY ANNE HYRA ALIAS MEG RYAN
7966 WOODROW WILSON DR.
LOS ANGELES, CA 90049, USA
OR
11718 BARRINGTON CT. #508
LOS ANGELES, CA 90049, USA
OR
C/O INTERNATIONAL CREATIVE
MANAGEMENT, 8942 WILSHIRE BLVD
BEVERLY HILLS, CA 90211, USA
16.HONORABLE LADY PARIS HILTON
3340 CLERENDON RD, BEVERLY HILLS
CALIFORNIA 90210, USA
OR
WILLIAM MORRIS ENDEAVOR
ENTERTAINMENT, ONE WILLIAM MORRIS
PLACE, BEVERLY HILLS, CA 90212, USA
17.HONORABLE LADY KATRINA KAIF
RAINDROP MEDIA PVT.LTD (PUBLICIST)
B-09 & G-10, GROUND FLOOR
MOURYA HOUSE, NEXT TO V.I.P. PLAZA
NEW LINK ROAD, ANDHERI WEST
MUMBAI, MAHARASHTRA-400053, INDIA
4
18.HONORABLE LADY BIPASHA BASU
105/B, ASHIYANA ESTATE
JOHN BAPTIST ROAD
BANDRA, MUMBAI-50
19.HONORABLE SHRIMATI MANISHA KOIRALA
302 BEACHWOOD TOWERS
YARI ROAD, VERSOVA, ANDHERI(W)
MUMBAI-400061
20.HONORABLE LADY SUSHMITA SEN
6TH FLOOR, BEACH QUEEN, YARI ROAD
VERSOVA, ANDHERI (W)
MUMBAI-400061
21.HONORABLE SHRIMATI SHILPA SHETTY
12, DEV DARSHAN
262 ST.ANTHONY ROAD
CHEMBUR, MUMBAI-400071
22.HONORABLE SHRIMATI LARA DUTTA
BANGALORE, 183/4, KODIGEHALLI
THINDLU MAIN ROAD
VIDYARANYAPURA POST
BANGALORE-560097, INDIA
OR
MUMBAI
444, THE CORPORATE LOUNGE
# 401-B; LINKING ROAD
KHAR (W), MUMBAI-400052, INDIA
23.HONORABLE SHRIMATI CHITRANGADHA SINGH
BLING ENTERTAINMENT SOLUTIONS
76, MUNICIPAL INDUSTRIAL ESTATE
OFF DR.E.MOSES ROAD, WORLI
MUMBAI-400018, MAHARASHTRA, INDIA
24.HONORABLE LADY SONAM KAPOOR
FLAT 101, SHEMAZ NAVBAHAR SOC
JUHU TARA ROAD, JUHU, MUMBAI
MAHARASHTRA-400049
25.HONORABLE SHRIMATI RAMYA KRISHNAN
SRINIVASA MOORTHY AVENUE
ADAYAAR, CHENNAI-600020
5
26.HONORABLE LADY ASIN THOTTUMKAL
NO.1 KAPEMAARI THERUVU
KUPPAKOATTAM, CHENNAI-420
27.HONORABLE LADY JULIA GILLARD
FORMER PRIME MINISTER OF
AUSTRALIA (RETIRED), AUSTRALIAN LABOR
5/9 SYDNEY AVENUE, BARTON ACT 2600
DOWN UNDER, AUSTRALIA
... RESPONDENTS
THIS WRIT PETITION IS FILED UNDER ARTICLES
226 AND 227 OF THE CONSTITUTION OF INDIA PRAYING
TO REQUEST ALL DUES TO BE SETTLED AS IN PARA
SETTLEMENT OF DUES AND IN PARA GROUNDS FOR
DAMAGES AGAINST UNION OF INDIA AND ETC.,
THIS WRIT PETITION COMING ON FOR ORDERS
THIS DAY, CHIEF JUSTICE MADE THE FOLLOWING:
ORDER
D.H.WAGHELA, CJ (Oral) The matter has come up for removal of office objections. The petitioner, appearing as party-in-person, is unable to explain what he proposes to submit and unable to answer relevant queries of the Court. The petition is prima facie based upon his own personal paranormal experiences, and some of the constitutional authorities and high level political leaders as well as some film actors are joined as party respondents. The petitioner is stated to have filed an earlier petition, being Writ Petition No.58736 6 of 2013, which is also stated to have been dismissed on 11.04.2014. The averments made in the petition are incomprehensible and the prayers made in the petition are not amenable to any process of adjudication. Therefore, the petition is summarily dismissed, with cost quantified at Rs.5,000/-, which the petitioner shall pay to the Karnataka State Legal Services Authority at Bangalore within a period of one month and he is warned against filing such pleadings in the Court.
SD/-
CHIEF JUSTICE SD/-
JUDGE bkv