Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22(1)] [Section 22] [Entire Act] State of Andhra Pradesh - Subsection Section 22(1)(v) in The Andhra Pradesh Rights in Land and Pattadar Pass Books Rules, 1989 (v)by affixture on the notice board of office of the Mandal Praja Parishad in which the village is situated.