(2)In addition to the members mentioned in sub-section (1), the Municipal Streets Technical Committee shall have five other members, namely :-(a)the Chief Officer of the Municipality who shall be the Convenor member of the Committee;(b)a Police Officer, not below the rank of a Deputy Superintendent of Police, to be nominated by the Senior Superintendent of Police of the district concerned;(c)the Municipal Fire Officer of the Municipality;(d)the Municipal Engineer of the Municipality; and(e)the Municipal Town Planner, and where there is no such Municipal Town Planner, the Divisional Town Planner having jurisdiction in that area.