Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 9] [Entire Act] State of Rajasthan - Subsection Section 9(3) in Rajasthan Excise Act, 1950 (3)The [State Government] [Substituted by Rajasthan Act No. 38 of 1957.] may also authorise the Excise commissioner to delegate to any of his subordinate officers of his powers under this Act as may be specified.
