Section 31(4)(ii) in Andhra Pradesh Municipal Corporations (Conduct of Election of Members, Election Expenses and Election Petitions) Rules, 2005

[Cites 0, Cited by 0] [Section 31(4)] [Section 31] [Entire Act]

(ii)the date on which and the place and hour at which, the Returning Officer will commence the counting of the votes; and

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