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Himachal Pradesh High Court

Vigilance Committee Gram Panchyat vs . State Of H.P. & Ors. on 18 April, 2022

Author: Tarlok Singh Chauhan

Bench: Tarlok Singh Chauhan

Vigilance Committee Gram Panchyat vs. State of H.P. & Ors.

CWP No. 2310 of 2022 18.04.2022 Present: Mr. Sarthak Mehta, Advocate, for the petitioner.

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Mr. Rajinder Dogra, Sr. Addl. A.G. with Mr. Vinod Thakur, Mr. Shiv Pal Manhans, Addl. A.Gs. and Mr. Bhupinder Thakur, Dy. A.G., for respondents No. 1 to 4. Notice. Mr. Vinod Thakur, learned Additional Advocate General, appears and waives service of notice on behalf of respondents No. 1 to 4. Dasti notice be issued for the service of respondent No. 5, returnable for 02.05.2022, on taking steps during the course of the day.

(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) Judge April 18, 2022 (sanjeev) ::: Downloaded on - 18/04/2022 20:06:39 :::CIS