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Supreme Court - Daily Orders

M/S Khyaati Engineering vs Prodigy Hydro Power Pvt. Ltd. on 29 January, 2018

Bench: Chief Justice, A.M. Khanwilkar, D.Y. Chandrachud

     ITEM NO.30                            COURT NO.1                   SECTION XII

                               S U P R E M E C O U R T O F         I N D I A
                                       RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) ….../2018 (Diary No(s).1957/2018)

     (Arising out of impugned final judgment and order dated 12-12-2017
     in OP No. 617/2017 31-10-2017 in OP No. 617/2017 06-09-2017 in OP
     No. 617/2017 passed by the High Court of Judicature at Madras)

     M/S KHYAATI ENGINEERING                                             Petitioner(s)

                                                  VERSUS

     PRODIGY HYDRO POWER PVT. LTD.                                       Respondent(s)

     (FOR ADMISSION and I.R. and IA No.10133/2018-CONDONATION OF DELAY
     IN FILING and IA No.10136/2018-EXEMPTION FROM FILING C/C OF THE
     IMPUGNED   JUDGMENT   and IA  No.12153/2018-PERMISSION   TO  FILE
     ADDITIONAL DOCUMENTS)

     Date : 29-01-2018 This petition was called on for hearing today.

     CORAM :
                         HON'BLE THE CHIEF JUSTICE
                         HON'BLE MR. JUSTICE A.M. KHANWILKAR
                         HON'BLE DR. JUSTICE D.Y. CHANDRACHUD

     For Petitioner(s)             Mr.P.B.Suresh, Adv.
                                   Mr. Vipin Nair, AOR
                                   Mr.Abhay Pratap Singh, Adv.

     For Respondent(s)

                          UPON hearing the counsel the Court made the following
                                             O R D E R

Delay condoned.

Issue notice.

Dasti, in addition, is permitted. Tag with SLP(C)Nos.33745-33753 of 2017. Liberty is given to the learned counsel for the petitioner to bring the instant order to the notice of the High Court.

Signature Not Verified Digitally signed by SATISH KUMAR YADAV Date: 2018.01.29 17:23:09 TLT Reason:

(Subhash Chander) (H.S.Parasher) AR-cum-PS Assistant Registrar