Bombay High Court
Ramprasad Vishwanath Gupta vs Pradeep Rameshwar Sharma And Anr on 12 December, 2022
Author: Prithviraj K. Chavan
Bench: Revati Mohite Dere, Prithviraj K. Chavan
NISHA Digitally signed by
NISHA SANDEEP
SANDEEP CHITNIS
Date: 2022.12.16
CHITNIS 14:59:08 +0530 9-appa.1738.2017w.appeals(gr).2016.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CRIMINAL APPELLATE JURISDICTION
CRIMINAL APPLICATION NO.1738 OF 2017
IN
CRIMINAL APPEAL NO.944 OF 2013
Shailendra Dhoopnarayan Pandey @Pinky ...Applicant
Versus
The State of Maharashtra ...Respondent
WITH
CRIMINAL APPEAL NO.944 OF 2013
WITH
CRIMINAL APPLICATION NO.339 OF 2019
(THROUGH JAIL)
IN
CRIMINAL APPEAL NO.944 OF 2013
Shailendra Dhoopnarayan Pandey @Pinky & Anr. ...Appellants
Versus
The State of Maharashtra ...Respondent
WITH
CRIMINAL APPLICATION NO.134 OF 2019
(THROUGH JAIL)
IN
CRIMINAL APPEAL NO.944 OF 2013
Vinayak Babasaheb Shinde ...Applicant
Versus
The State of Maharashtra ...Respondent
N. S. Chitnis 1/10
9-appa.1738.2017w.appeals(gr).2016.doc
WITH
CRIMINAL APPEAL NO.86 OF 2021
Sandip S/o Hemraj Sardar (Prisoner) ...Appellant
Versus
The State of Maharashtra ...Respondent
WITH
CRIMINAL APPEAL NO.104 OF 2021
WITH
CRIMINAL INTERIM APPLICATION NO.320 OF 2021
IN
CRIMINAL APPEAL NO.104 OF 2021
Tanaji Bhausaheb Desai ...Appellant
Versus
The State of Maharashtra and Anr. ...Respondents
WITH
CRIMINAL INTERIM APPLICATION NO.4171 OF 2022
(THROUGH JAIL)
IN
CRIMINAL APPEAL NO.104 OF 2021
Tanaji Bhausaheb Desai ...Applicant
Versus
State of Maharashtra ...Respondent
WITH
CRIMINAL APPEAL NO.350 OF 2015
The State of Maharashtra ...Appellant
Versus
Pradeep Rameshwar Sharma ...Respondent
N. S. Chitnis 2/10
9-appa.1738.2017w.appeals(gr).2016.doc
WITH
CRIMINAL APPEAL NO.151 OF 2021
WITH
CRIMINAL INTERIM APPLICATION NO.72 OF 2021
IN
CRIMINAL APPEAL NO.151 OF 2021
Pradeep Pandurang Suryawanshi ...Appellant
Versus
The State of Maharashtra ...Respondent
WITH
CRIMINAL APPEAL NO.707 OF 2019
WITH
CRIMINAL INTERIM APPLICATION NO.3215 OF 2022
IN
CRIMINAL APPEAL NO.707 OF 2019
Nitin Gorakhnath Sartape ...Appellant
Versus
The State of Maharashtra ...Respondent
WITH
CRIMINAL APPEAL NO.854 OF 2013
WITH
CRIMINAL INTERIM APPLICATION NO.1019 OF 2021
IN
CRIMINAL APPEAL NO.854 OF 2013
Ramprasad Vishwanath Gupta ...Appellant
Versus
Pradeep Rameshwar Sharma and Anr. ...Respondents
N. S. Chitnis 3/10
9-appa.1738.2017w.appeals(gr).2016.doc
WITH
CRIMINAL APPEAL NO.942 OF 2013
Manoj Mohan Raj @Mannu and Ors. ...Appellants
Versus
The State of Maharashtra ...Respondent
WITH
CRIMINAL APPEAL NO.943 OF 2013
Hitesh Shantilal Solanki @Dhabbu and Ors. ..Appellants
Versus
The State of Maharashtra ...Respondent
WITH
CRIMINAL INTERIM APPLICATION NO.1084 OF 2019
IN
CRIMINAL APPEAL NO.943 OF 2013
Hitesh Shantilal Solanki @Dhabbu ..Applicant
Versus
The State of Maharashtra ...Respondent
WITH
CRIMINAL INTERIM APPLICATION NO.1087 OF 2022
IN
CRIMINAL APPEAL NO.943 OF 2013
Akhil Shirin Khan @Bobby ..Applicant
Versus
The State of Maharashtra ...Respondent
N. S. Chitnis 4/10
9-appa.1738.2017w.appeals(gr).2016.doc
WITH
CRIMINAL APPEAL NO.1038 OF 2013
Ratnakar Gautam Kamble @Rattu ...Appellant
Versus
The State of Maharashtra ...Respondent
WITH
CRIMINAL APPLICATION NO.1092 OF 2017
IN
CRIMINAL APPEAL NO.1038 OF 2013
Devidas Gangaram Hri Sakpal ..Applicant
Versus
The State of Maharashtra ...Respondent
WITH
CRIMINAL APPLICATION NO.2043 OF 2018
IN
CRIMINAL APPEAL NO.1038 OF 2013
WITH
CRIMINAL APPLICATION NO.1537 OF 2016
(THROUGH JAIL)
IN
CRIMINAL APPEAL NO.1038 OF 2013
Tanaji Bhausaheb Desai ..Applicant
Versus
The State of Maharashtra ...Respondent
WITH
CRIMINAL APPLICATION NO.1591 OF 2017
(THROUGH JAIL)
IN
CRIMINAL APPEAL NO.1038 OF 2013
N. S. Chitnis 5/10
9-appa.1738.2017w.appeals(gr).2016.doc
WITH
CRIMINAL APPLICATION NO.1486 OF 2017
IN
CRIMINAL APPEAL NO.1038 OF 2013
WITH
CRIMINAL APPLICATION NO.957 OF 2017
(THROUGH JAIL)
IN
CRIMINAL APPEAL NO.1038 OF 2013
WITH
CRIMINAL INTERIM APPLICATION NO.1434 OF 2020
(THROUGH JAIL)
IN
CRIMINAL APPEAL NO.1038 OF 2013
Pradeep Pandurang Suryawanshi @ Nana ..Applicant
Versus
The State of Maharashtra ...Respondent
WITH
CRIMINAL APPLICATION NO.693 OF 2017
(THROUGH JAIL)
IN
CRIMINAL APPEAL NO.1038 OF 2013
Ganesh Ankush Harpude ..Applicant
Versus
The State of Maharashtra ...Respondent
WITH
CRIMINAL INTERIM APPLICATION NO.42 OF 2021
IN
CRIMINAL APPEAL NO.1038 OF 2013
N. S. Chitnis 6/10
9-appa.1738.2017w.appeals(gr).2016.doc
Pradeep Pandurang Suryawanshi ..Applicant
Versus
The State of Maharashtra ...Respondent
WITH
CRIMINAL APPEAL NO.1080 OF 2019
Vinayak Babasaheb Shinde @Veenu ...Appellant
Versus
The State of Maharashtra ...Respondent
WITH
CRIMINAL APPEAL NO.1177 OF 2019
Devidas Gangaram Hari Sakpal ...Appellant
Versus
The State of Maharashtra ...Respondent
WITH
CRIMINAL APPEAL NO.1239 OF 2019
WITH
CRIMINAL INTERIM APPLICATION NO.4175 OF 2022
(THROUGH JAIL)
IN
CRIMINAL APPEAL NO.1239 OF 2019
WITH
CRIMINAL INTERIM APPLICATION NO.170 OF 2019
IN
CRIMINAL APPEAL NO.1239 OF 2019
Anand Balaji Patade ...Appellant
Versus
The State of Maharashtra ...Respondent
N. S. Chitnis 7/10
9-appa.1738.2017w.appeals(gr).2016.doc
WITH
CRIMINAL APPEAL NO.1242 OF 2018
WITH
CRIMINAL APPLICATION NO.1877 OF 2018
IN
CRIMINAL APPEAL NO.1242 OF 2018
WITH
CRIMINAL INTERIM APPLICATION NO.95 OF 2019
(THROUGH JAIL)
IN
CRIMINAL APPEAL NO.1242 OF 2018
Dilip Sitaram Palande ...Appellant
Versus
The State of Maharashtra ...Respondent
WITH
CRIMINAL APPEAL NO.1488 OF 2018
WITH
CRIMINAL APPLICATION NO.2020 OF 2018
IN
CRIMINAL APPEAL NO.1488 OF 2018
Pandurang Ganpat Kokam ...Appellant
Versus
The State of Maharashtra ...Respondent
WITH
CRIMINAL APPEAL NO.1490 OF 2018
WITH
CRIMINAL APPLICATION NO.2023 OF 2018
IN
CRIMINAL APPEAL NO.1490 OF 2018
N. S. Chitnis 8/10
9-appa.1738.2017w.appeals(gr).2016.doc
Ganesh Ankush Harpude ...Appellant
Versus
The State of Maharashtra ...Respondent
WITH
CRIMINAL APPEAL NO.1493 OF 2018
WITH
CRIMINAL APPLICATION NO.2024 OF 2018
IN
CRIMINAL APPEAL NO.1493 OF 2018
Prakash Ganpat Kadam ...Appellant
Versus
The State of Maharashtra ...Respondent
Mr. Krishna Sarkate i/b Mr. Prakash L. Shetty, for the Appellant in
Appeal/1177/2019.
Mr. Aniruddh Parmar i/b Mr. Manish Mazgaonkar, for the Appellants
in Appeal/1488/2018; Appeal/1490/2018 and Appeal/1493/2018.
Mr. S. R. Phanse, for the Appellant in Appeal/707/2019.
Mr. Jagdish G. Shetty, for the Appellants in Appeal/944/2013.
Mr. Yogesh Birajdar, i/b Mr. Nagraj S. Shinde, for the Appellant in
Appeal/86/2021.
Mr. Sushil M. Gaglani, for the Appellant in Appeal/104/2021.
Mr. Usman S. Vanjara, for the Appellants in Appeal/943/2013.
Mr. Rajiv Chavan, Senior Advocate a/w Mr. J. P. Yagnik, A.P.P a/w Ms.
Priyanka Chavan, Ms. Sweta Ghose and Mr. Gopal Parab, for the
Respondent - State.
N. S. Chitnis 9/10
9-appa.1738.2017w.appeals(gr).2016.doc
CORAM : REVATI MOHITE DERE &
PRITHVIRAJ K. CHAVAN, JJ.
DATE : 12th DECEMBER 2022
P.C. :
1. Learned Counsel for the appellants in Criminal Appeal Nos.1080 of 2019; 1488 of 2018; 1490 of 2018; 1493 of 2018; 1177 of 2019; 707 of 2019 and 944 of 2013 state that they will file their written submissions in the registry, within two weeks from today. They seek extension of time of two weeks to file the written submissions. Time granted by way of last chance.
2. The said written submissions to be filed in the registry, within two weeks from today with an advance copy to the other side.
3. Stand over to 5th January 2023. To be placed under the caption 'For Direction', for fixing date of hearing. PRITHVIRAJ K. CHAVAN, J. REVATI MOHITE DERE, J. N. S. Chitnis 10/10