- Subject to the provisions of this Act, the Rules may be framed for any of the following matters, namely:-(a)Admission of students to the University, their enrolment and continuance as such;(b)The course of study to be laid down for all degrees and other academic distinctions of the University;(c)The award of degree and other academics distinctions;(d)The conditions of the award of fellowships, scholarships, studentships, medals, and prizes;(e)The conduct of examinations and the conditions and mode of appointment and duties of examining bodies examiners, invigilators, tabulators and moderators;(f)Fee chargeable from students for various courses of studies;(g)The fee to be charged for the examination, degrees and other academic distinctions of University;(h)The conditions of residence of the students at the University ;(i)To maintain discipline among the students of the University;(J)All other matters as may be provided under the rules made under this Act.
