Supreme Court - Daily Orders
Dlf Commercial Developers Ltd. vs Commissioner Of Income Tax, Delhi Iv on 23 September, 2016
ITEM NO.13 REGISTRAR COURT. 1 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. PAWAN DEV KOTWAL
Civil Appeal No(s). 284/2014
DLF COMMERCIAL DEVELOPERS LTD. Appellant(s)
VERSUS
C.I.T.,DELHI Respondent(s)
WITH
C.A. No. 10473/2014
Date : 23/09/2016 This appeal was called on for hearing today.
For Appellant(s)
Mr Udit Naresh, Adv.
Ms. Kavita Jha,Adv.
For Respondent(s)
Ms Shruti Srivastava, Adv.
Mrs. Anil Katiyar,Adv.
UPON hearing the counsel the Court made the following
O R D E R
C.A.NO.284/2014
Last and final opportunity of one week is granted for filing affidavit of valuation.
Registry to process for listing before the Hon'ble Court thereafter if affidavit is filed and if not filed, process Signature Not Verified Digitally signed by HEMA JOSHI Date: 2016.09.26 for listing before the Hon'ble Judge in Chambers for further 16:12:54 IST Reason: directions.
-2-Item No.13 C.A. No. 10473/2014 The ld. counsel appearing for the appellant has filed a letter that no further court fee is required to be deposited by the appellant, as such, registry to process the matter under rules.
(PAWAN DEV KOTWAL) Registrar