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[Cites 0, Cited by 0] [Section 1(2)] [Section 1] [Entire Act]

State of Goa - Subsection

Section 1(2)(vii) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(vii)"Higher Secondary School" means a Higher Secondary School recognised as such by the Board providing a course in general education leading to Higher Secondary School Certificate (H. S. S. C.) Examination;