Section 14(2)(a) in The National Thermal Power Corporation Limited, The National Hydroelectric Power Corporation Limited and The North-Eastern Electric Power Corporation Limited (Acquisition and Transfer Of Power Transmission Systems) Act, 1993

[Cites 0, Cited by 0] [Section 14(2)] [Section 14] [Entire Act]

(a)"company" means any body corporate and includes a firm or other association of individuals; and

Legal Document View