Section 11(3) in THE KERALA UNIVERSITY OF DIGITAL SCIENCES, INNOVATION AND TECHNOLOGY ACT, 2021
(3)The Vice-Chancellor shall be appointed by the Chancellor on the recommendation of the Search-cum-Selection Committee appointed by him, consisting of the following members, namely:—(a)Chief Secretary to State, he shall be the Convener of the committee;(b)one expert member from Electronics and Information Technology Industry;(c)one expert member from Academia selected by the Board of Governors;(d)one nominee of the University Grants Commission; and(e)one nominee of the State Government.
