Madhya Pradesh High Court
Ballabhdas vs The State Of Madhya Pradesh on 12 March, 2015
M.Cr.C. No. 7585/2007
(Ballabhdas Vs. State of M.P.)
12/03/2015
None appears for the petitioner.
Smt. Sudha Shrivastava, P.L. for the respondent/State.
The case is lingering since 2007. It seems that petitioner has lost interest in the case and is not interested to further prosecute the case.
Accordingly, the case is dismissed for want of prosecution.
(S. K. Palo) Judge neetu